Victor @ Vicky Julias Manthero vs The State Of Maharashtra
2021 Latest Caselaw 11716 Bom

                                                                             1.Cr.APEAL.668.2010.doc




                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CRIMINAL APPELLATE JURISDICTION

                                            CRIMINAL APPEAL NO. 668 OF 2010
                                                         WITH
                                          CRIMINAL APPLICATION NO. 121 OF 2016

                      Victor @ Vicky Julias Manthero                 ...Appellant

                                Versus

                      The State of Maharashtra                       ...Respondent

                                                     ALONG WITH
                                          CRIMINAL APPLICATION NO. 392 OF 2016
                                                          IN
                                            CRIMINAL APPEAL NO. 668 OF 2010

                      Sapana Vikram Potdar                           ...Applicant

                                Versus

                      The State of Maharashtra                       ...Respondent

                                                     ALONG WITH
                                         CRIMINAL WRIT PETITION NO. 3244 OF 2016

                      Sapana Vikram Potdar                           ...Petitioner

                                Versus

                      The State of Maharashtra and Ors.              ...Respondents
                                                            ***
                      Mr. Shantanu Phanse, advocate for the appellant in Criminal Appeal No.668
SHUBHADA              of 2010 and Criminal Application No.121 of 2016.
SHANKAR
KADAM                 Mr. Balwant V. Salunkhe, advocate for the petitioner in writ petition
Digitally signed by   No. 3244 of 2016.
                      Mr. Balwant Salunkhe i/by Mr. Santosh Musale, advocate for applicant in
SHUBHADA
SHANKAR KADAM
Date: 2021.08.25
10:15:16 +0530
                      criminal application no. 392 of 2016.
                      Mrs. Geeta Mulekar, APP for the Respondent - State.
                                                            ***
                      Shubhada S Kadam                                                    Page 1 of 2
                                                           1.Cr.APEAL.668.2010.doc




                                   CORAM : PRASANNA B. VARALE &
                                           N. R. BORKAR, JJ.

                                   DATE      : 24th AUGUST, 2021.

PER COURT :

1. Heard learned counsel and learned APP appearing for the respective

parties.

2. Arguments concluded. Reserved for judgment.

( N. R. BORKAR, J.) (PRASANNA B. VARALE, J.)