Vidarbha Yuvak Swayamrojgar Seva ... vs Mr. Ambadas S/O Vitthalrao ...
2021 Latest Caselaw 11616 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 CONT. PETITION NO. 47 OF 2017
                               In
                  WRIT PETITION 4419 OF 2016

 Vidarbha Yuvak Swayamrojgar Seva Sahakari ....PETITIONER
 Society Sanstha, Thr. President
             V/S
 Mr. Ambadas S/o Vitthalrao Sontakke, District....RESPONDENT

Civil Surgeon, Buldhana

CHARPE RAMKRISHNA SADASHIVRAO for Petitioner MRS. S. JACHAK, ASSTT. GOVERNMENT PLEADER for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 23rd August, 2021 P.C. :

Heard Mr. R.S. Charpe, Adv. for Petitioner, Mrs. S. Jachak, AGP for Respondent No.1, CLOSED FOR JUDGMENT ALONGWITH CP/214/2017.

( FOR REGISTRAR JUDICIAL )

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