Zabar Sherkhan Pathan vs The State Of Maharashtra And Ors
2021 Latest Caselaw 11614 Bom

                                                                                   6-apeal-503-2021




                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CRIMINAL APPELLATE JURISDICTION

                                                  CRIMINAL APPEAL NO.503 OF 2021

                                Zabar Sherkhan Pathan                          ...Appellant
                                       V/s.
                                The State of Maharashtra & Ors.                ...Respondents
                                                               ----
                                Mr.Ejaaz N. Shaikh for the Appellant.
                                Mrs.P.P. Shinde, APP, for the Respondent-State.
                                                               ----
                                                        CORAM : NITIN JAMDAR AND
                                                                    C. V. BHADANG, JJ.

DATE : 23 August 2021 P.C.

NILAM SANTOSH Digitally signed by NILAM SANTOSH KAMBLE . Heard learned counsel for the Appellant and the Date: 2021.08.23 KAMBLE learned APP. Perused the impugned judgment. 17:03:10 +0530

2. Issue notice to Respondent Nos.2 to 10, returnable on 20 September 2021.

(C. V. BHADANG, J.) (NITIN JAMDAR, J.)

N.S. Kamble page 1 of 1