Kishor Narayanrao Bodhe vs The Presiding Officer,Univ.And ...
2021 Latest Caselaw 11613 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 163 OF 2011
                           In
               WRIT PETITION 3176 OF 2000

 Kishor Narayanrao Bodhe.                               ....PETITIONER
             V/S
 The Presiding Officer,univ.and College               ....RESPONDENT

T.ngp.and 3 Ors

RS. PARSODKAR for Petitioner APURV DE/R-5 for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 23rd August, 2021 P.C. :

Heard Mr. P.R. Parsodkar, Adv. for Appellant. Mr. V.P. Ingle, Adv.h/f Adv. Samarth for Respondent No.3 & 4, Mr. Apurv De, Adv. for Reespondent No.5, Mr. S.A. Marathe, Adv. for Respondent No.2, S.O. to 24/08/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1