Anupam Mittal vs People Interactive (India) ...
2021 Latest Caselaw 11611 Bom

Citation : 2021 Latest Caselaw 11611 Bom
Judgement Date : 23 August, 2021

Bombay High Court

Anupam Mittal vs People Interactive (India) ... on 23 August, 2021

Bench: G.S. Patel

                                                                     41-IA1010-2021 IN S95-2021.DOC




                      Arun



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                INTERIM APPLICATION NO. 1010 OF 2021
                                                        IN
                                             SUIT NO. 95 OF 2021


                      Anupam Mittal                                                ...Applicant/
                                                                                      Plaintiff
                            Versus
                      People Interactive (India) Pvt Ltd & Ors                     ...Defendants


                      Mr Kunal Dwarkadas, with Areez Gazdar, i/b Veritas Legal, for the
                           Plaintiff.
                      Mr Rajendra Barot, with Apoorva Gupta & Vedant Jalan, i/b AZB &
                           Partners, for Defendants Nos. 2 and 3.


                                            CORAM:         G.S. PATEL, J.

DATED: 23rd August 2021 PC:-

1. Judgment is reserved in the matter before the Singapore ARUN RAMCHNDRA Court.

SANKPAL

Digitally signed by ARUN RAMCHNDRA SANKPAL 2. List the matter on 4th October 2021. Date: 2021.08.24 10:29:31 +0530

3. Previous order/s to continue until the next date.

23rd August 2021 41-IA1010-2021 IN S95-2021.DOC

4. This order will be digitally signed by the Personal Assistant of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J)

23rd August 2021