Umesh S/O. Sukhdeoraoji ... vs Prabhakar S/O. Dhondbaji Kohle
2021 Latest Caselaw 11511 Bom

                                               1                                 20 appa 45.2019

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH : NAGPUR

                     CRIMINAL APPLICATION (APPA) NO. 45 OF 2019

                                 Umesh S/O Sukhdeoraoji Janbandhu
                                                ..vs..
                                   Prabhakar s/o Dhondbaji Kohle

----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                             Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
--------------------------------------------------------------------------------------
                                Ms. R.V. Palaspagar, Advocate for applicant/appellant.
                                Shri P.S. Tiwari, Advocate for respondent.


                                         CORAM : VINAY JOSHI, J.

DATED : 21/08/2021

Heard.

2. Learned Counsel appearing for the applicant/ appellant has took me through the impugned judgment and canvassed that the Trial Court erred in holding that the appellant has failed to establish the case. Moreover, he took me through certain documents and observations passed by the Trial Court in this regard. The case requires consideration.

3. Hence, leave granted to file appeal.

4. Office to register the appeal and place for admission, in regular course.

JUDGE Trupti