Kanchan Dilip Gavane And Ors vs The Maharashtra State Road ...
2021 Latest Caselaw 11334 Bom

                                                                      34. IA 1177-21 in FAST 95217-20.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION


                                       INTERIM APPLICATION NO. 1177 OF 2021
         Digitally
         signed by

                                                            IN
         NIKITA
NIKITA   YOGESH
YOGESH   GADGIL
         Date:
GADGIL   2021.08.20
         17:56:29
         +0530
                                         FIRST APPEAL (ST) NO. 95217 OF 2020


                      Kanchan Dilip Gavane & Ors.                ... Applicants/Appellants
                                Vs.
                      The Maharashtra State Transport
                      Corporation, Divisional Manager,
                      Kolhapur and Anr.                          ... Respondents
                                                           -----

Mr. Akshay A. Kulkarni, Advocate for Applicants/Appellants.

-----

CORAM: ABHAY AHUJA J.

DATE : 18TH AUGUST, 2021 P.C.:

1. Heard learned counsel for the Applicant.

2. By this application, Applicant seeks condonation of delay of 1

year and 115 days in filing Appeal against the judgment and award

dated 28th February 2019 passed by the Motor Accident Claims

Tribunal, Ichalkaranji in MACP No. 15/2015.

Nikita Gadgil 1 of 2

34. IA 1177-21 in FAST 95217-20.odt

3. Issue notice to Respondents, returnable on 17th September 2021.

4. Applicant is permitted to serve by any legitimate mode of private

service and file affidavit of service with tangible proof thereof by the

next date.

5. List the matter on 17th September 2021.

                                                     (ABHAY AHUJA, J.)




Nikita Gadgil                                                         2 of 2