The New India Assurance Co.Ltd. ... vs Vijaya Ashwin Zalke And Ors
2021 Latest Caselaw 11326 Bom

                                                    28. IA 3228-20 in FAST 4744-20.odt


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION


                     INTERIM APPLICATION NO.3228 OF 2020
                                            IN
                        FIRST APPEAL (ST) NO.4744 OF 2020


 The New India Assurance Co. Ltd.                  ... Applicant/Appellant
           Vs.
 Vijaya Ashwin Zalke & Ors.                        ... Respondents
                                           -----

Mr. Milind V. More i/b Mr. Himanshu B. Takke, Advocate for applicant/ appellant.

-----

CORAM: ABHAY AHUJA J.

DATE : 18TH AUGUST, 2021

P.C.:

1. Heard learned counsel for the Applicant.

2. He submits that there is a delay of 76 days in preferring this

Appeal challenging the judgment and award dated 17 th June 2019

passed by the Motor Accident Claim Tribunal, Nasik in MACP No. 1164

of 2017.

Nikita Gadgil 1 of 2

28. IA 3228-20 in FAST 4744-20.odt

3. Issue notice to Respondents, returnable on 17th September 2021.

4. Applicant is permitted to serve by any legitimate mode of private

service and file affidavit of service with tangible proof thereof by the

next date.

5. List the matter on 17th September 2021.

                                                      (ABHAY AHUJA, J.)




 Nikita Gadgil                                                            2 of 2