Simran Ravi Samtani vs Ruprani Ramesh Samtani And 4 Ors
2021 Latest Caselaw 11199 Bom

                                 1/1            9. WPL.5701.2021.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                   WRIT PETITION (L) NO. 5701 OF 2021

Simran Ravi Samtani                                    ... Petitioner
          Vs.
Ruprani Ramesh Samtani & Ors.                           ... Respondents

                            ...........
Mr. Prashant Pandey a/w. Vijayalaxmi Shetty a/w. Bilal Ahmad for
the Petitioner.
Mr. Karan R. Kadam a/w. Ms. Drishti Singh & Mr. Swapnil
Srivastawa i/b. MZM Legal for the Respondent Nos. 1 & 2.
Mr. Ishan Jani i/b. Mr. Rahul Agarwal for the Respondent No.3.
Ms. Uma Palsuledesai, AGP for the Respondent-State.
                                 ..........
                      CORAM: UJJAL BHUYAN AND
                             MADHAV J. JAMDAR, JJ.

DATE : 17th AUGUST, 2021.

P. C:-

1. Stand over to 1st September, 2021 when an endeavour may be made to hear the Writ Petition.

2. Parties may go through the recent judgment on this subject passed by this Bench.

3. Interim order passed earlier to continue.

(MADHAV J. JAMDAR, J.) (UJJAL BHUYAN, J.)

Sonali