Avakash S/O Sudhakarrao Ingole vs State Of Mah. Thr. Pso Ps Morshi ...
2021 Latest Caselaw 11197 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

          CR. APPLICATION U/S 482 NO. 484 OF 2021
                            In
                      STAMP NO. OF

 Avakash S/o Sudhakarrao Ingole                ....PETITIONER
             V/S
 State Of Mah. Thr. Pso Ps Morshi Tq.morshi ....RESPONDENT

Dist.amravati And Another

P R AGRAWAL for Applicant. D.P. THAKRE, AGP for Respondent No.1, DHEERA I. JAIN FOR Respondent No.2.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 17th August, 2021 P.C. :

Heard Mr. P.R. Agrawal, Adv. for Applicant, Mr. D.P. Thakre, AGP for Respondent No.1, Mr. D.I. Jain, Adv. for Respondent No.2. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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