Ganesh S/O Murayya Lodelliwar vs The Superintendent Of Central ...
2021 Latest Caselaw 11196 Bom

                                             1                             crwp509.21.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR.

               CRIMINAL WRIT PETITION NO. 509/2021
   Ganesh s/o Murayya Lodelliwar .vs. Superintendent of Central Prison,
                      Nagpur Central Jail, Nagpur
 _______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions           Court's or Judge's orders.
and Registrar's Orders.
                     Mr. S. D. Chande, Advocate for petitioner.
                     Mrs. N. Tripathi, A.P.P. for respondents.

                     CORAM :        V.M. DESHPANDE AND AMIT B. BORKAR, JJ.

DATED : AUGUST 17, 2021

Mr. Chande, learned counsel for petitioner is directed to place on record copy of judgment and order of conviction imposed upon him by the trial Court.

Put up this matter on 24.08.2021.

                                    JUDGE                                  JUDGE




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