Parasram H Bhojwani vs Pravinchand Sehgal And 4 Ors
2021 Latest Caselaw 11194 Bom

                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                                INTERIM APPLICATION NO. 2701 OF 2020



                        Parasram H. Bhojwani                                   ...      Applicant
                                 vs.
                        Pravinchand Sehgal and 4 Ors.                          ...      Respondents



                        Mr. Akash Rebello a/w. Mr. Aniketh Poojari i/b. M/s. C. R. Naidu & Co. for the
                        Applicant.
                        Mr. Vaibhav Charalwar and Mr. Pritvish Shetty i/b. Vidhii Partners for the
                        Judgment Debtors.
                        Mr. Sujit Lahoti i/b. M/s. Sujit Lahoti & Associates for Respondent no. 1.
                        Ms. Kanchan Rane, 1st Assistant to Court Receiver present.



                                                                   CORAM : A. K. MENON, J.

DATED : 17th AUGUST, 2021.

P.C. :

List on 24th August, 2021 for orders.

(A. K. MENON, J.)

Digitally signed by RAJESHWARI RAJESHWARI RAMESH RAMESH PILLAI PILLAI Date:

2021.08.18

10:36:03 +0530 15-IA-2701-2020-IAL-17582-2021.odt rrpillai