Executive Engineer, Small ... vs Vishnu S/O Govind Gawade ...
2021 Latest Caselaw 11186 Bom

                                 1          14-IA 1218-21 in FAST 6963-21.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

              INTERIM APPLICATION NO.1218 OF 2021
                               IN
                FIRST APPEAL (ST) NO.6963 OF 2021

The Executive Engineer,
Minor Irrigation Department, Kolhapur       ... Applicant/Appellant
     Vs.
Vishnu S/o Govind Gawade & Ors.             ...Respondents
                                -----

Ms. Chaitrali Deshmukh for applicant/appellant. Mr. Yogesh Dabke, AGP for the State.

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CORAM: ABHAY AHUJA J.

DATE : 17TH AUGUST, 2021

P.C.:

1. Heard learned counsel for applicant/appellant, who

submits that there is a delay of 1 year and 60 days in fling the

appeal against the judgment and award dated 5 th August, 2019

passed by the learned Civil Judge, Senior Division, Gadhainglaj

challenging the compensation granted thereunder.

2. Issue notice to the respondents, returnable on

16/09/2021.

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3. Mr. Dabke, learned AGP, waives service of notice on

behalf of Respondent Nos. 4 and 5.

4. List the matter on 16/09/2021.

5. Applicant/appellant is permitted to serve by private

notice and fle an affdavit with tangible proof by the next date.

(ABHAY AHUJA, J.)

MUGDHA M PARANJAPE Digitally signed by MUGDHA M PARANJAPE Date: 2021.08.18 12:13:47 +0530

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