Executive Engineer, Nandur ... vs Rajendra Trambak Gowardhane And ...
2021 Latest Caselaw 11184 Bom

                              1           23-IA 1426-21 in FAST 9777-21.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

            INTERIM APPLICATION NO.1426 OF 2021
                             IN
              FIRST APPEAL (ST) NO.9777 OF 2021

Executive Engineer, Nandur Madhyameshwar
Project, Division Nashik.                   ... Applicant/Appellant
     Vs.
Rajendra Trambak Gowardhane & Ors.          ... Respondents
                               -----

Ms. Chaitrali Deshmukh for applicant/appellant. Mr. Yogesh Dabke, AGP for respondent No.13-State.

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CORAM: ABHAY AHUJA J.

DATE : 17TH AUGUST, 2021 P.C.:

1. Heard learned counsel for applicant/appellant.

2. By this application, applicant/appellant seeks

condonation of delay of 2 years and 220 days in fling appeal against

the judgment and award dated 13th June, 2018 passed by the Civil

Judge, Senior Division, Nashik in Land Reference No.342 of 2017.

3. Issue notice to respondents, returnable on 16/09/2021.

Learned AGP waives service of notice on behalf of Respondent

No.13.

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4. Applicant/appellant is permitted to serve by any

legitimate mode of private service and fle an affdavit of service

with tangible proof by the next date.

5. List the matter on 16/09/2021.

(ABHAY AHUJA, J.)

MUGDHA M PARANJAPE Digitally signed by MUGDHA M PARANJAPE Date: 2021.08.18 14:38:09 +0530

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