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H.D.F.C. Ergo General Insurance ... vs Dattatraya Shankar Thorat And Ors
2021 Latest Caselaw 11182 Bom

Citation : 2021 Latest Caselaw 11182 Bom
Judgement Date : 17 August, 2021

Bombay High Court
H.D.F.C. Ergo General Insurance ... vs Dattatraya Shankar Thorat And Ors on 17 August, 2021
Bench: Abhay Ahuja
                               1           7-IA 1124-21 in FAST 6940-21.odt



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

             INTERIM APPLICATION NO.1124 OF 2021
                              IN
               FIRST APPEAL (ST) NO.6940 OF 2021


H.D.F.C. Ergo General Insurance Co. Ltd.      ... Applicant/Appellant
      Vs.
Dattatraya Shankar Thorat & Ors.              ... Respondents
                                  -----

Mr. Abhijeet P. Kulkarni for applicant/appellant.

-----

CORAM: ABHAY AHUJA J.

DATE : 17TH AUGUST, 2021

P.C.:

1. Heard learned counsel for applicant/appellant.

2. This is an application for stay of the judgment and award

dated 19th November, 2019 passed by the Motor Accident Claims

Tribunal at Satara in Motor Accident Claim Petition No.31 of 2015.

3. Issue notice to respondents, returnable on 16/09/2021.

 Mugdha                                                               1 of 2
                                                      2               7-IA 1124-21 in FAST 6940-21.odt


                      4.         Applicant/appellant     is   also     permitted        to    serve

respondents by private mode of service and fle affdavit of service

with tangible proof by the next date.

5. List the matter on 16/09/2021.

(ABHAY AHUJA, J.)

MUGDHA M PARANJAPE Digitally signed by MUGDHA M PARANJAPE Date: 2021.08.18 12:02:46 +0530

Mugdha 2 of 2

 
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