Executive Engineer, Nandur ... vs Ramchandra Shankar Shelar And Anr
2021 Latest Caselaw 11178 Bom

                              1       20-IA 1318-21 in FAST 8232-21.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

            INTERIM APPLICATION NO.1318 OF 2021
                             IN
              FIRST APPEAL (ST) NO.8232 OF 2021

Executive Engineer, Nandur Madhyameshwar
Project, Division Nashik.                   ... Applicant/Appellant
     Vs.
Ramchandra Shankar Shelar & Anr.            ... Respondents
                               -----

Ms. Chaitrali Deshmukh for applicant/appellant. Mr. Yogesh Dabke, AGP for respondent No.2-State.

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CORAM: ABHAY AHUJA J.

DATE : 17TH AUGUST, 2021 P.C.:

1. Heard learned counsel for applicant/appellant.

2. By this application, applicant/appellant is seeking stay

of the judgment and award dated 10 th August, 2017 passed by the

Civil Judge, Senior Division, Nashik in Land Reference No.14 of

2010.

3. Issue notice to respondents, returnable on 16/09/2021.

Learned AGP waives service of notice on behalf of Respondent No.2.

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4. Applicant/appellant is permitted to serve by any

legitimate mode of private service and fle an affdavit of service

with tangible proof by the next date.

5. List the matter on 16/09/2021.

(ABHAY AHUJA, J.)

MUGDHA M PARANJAPE Digitally signed by MUGDHA M PARANJAPE Date: 2021.08.18 14:36:16 +0530

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