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Sai Om Petro Specialities ... vs Dilip Gangadhar Sankhe And Ors
2021 Latest Caselaw 11177 Bom

Citation : 2021 Latest Caselaw 11177 Bom
Judgement Date : 17 August, 2021

Bombay High Court
Sai Om Petro Specialities ... vs Dilip Gangadhar Sankhe And Ors on 17 August, 2021
Bench: Abhay Ahuja
                              1           27-IA 1794-21 in FAST 3714-21.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

             INTERIM APPLICATION NO.1794 OF 2021
                              IN
               FIRST APPEAL (ST) NO.3714 OF 2021

Sai Om Petro Specialties Limited              ... Applicant/Appellant
      Vs.
Dilip Gangadhar Sankhe & Ors.                 ... Respondents
                               -----

Mr. Sachin R. Agawane i/by Prajot H. Jaggi for applicant/appellant. None for respondents.

-----

CORAM: ABHAY AHUJA J.

DATE : 17TH AUGUST, 2021

P.C.:

1. Heard learned counsel for applicant/appellant.

2. By this application, applicant/appellant is seeking

condonation of delay of 357 days in fling appeal against the

judgment and order dated 20th November, 2019 passed by the

learned Civil Judge, Senior Division, Bhiwandi in Special Civil Suit

No.499 of 2010.

3. Issue notice to respondents, returnable on 16/09/2021.

 Mugdha                                                               1 of 2
                                            2             27-IA 1794-21 in FAST 3714-21.odt


4. Applicant/appellant is permitted to privately serve

respondents by any legitimate mode of service and fle affdavit of

service with tangible proof by the next date.

5. List the matter on 16/09/2021.

(ABHAY AHUJA, J.)

Digitally signed by MUGDHA M MUGDHA M PARANJAPE PARANJAPE Date:

2021.08.18 14:45:34 +0530

Mugdha 2 of 2

 
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