Executive Engineer, Nandur ... vs Rajendra Trambak Gowardhane And ...
2021 Latest Caselaw 11173 Bom

                              1            23-IA 1427-21 in FAST 9777-21.odt


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

            INTERIM APPLICATION NO.1427 OF 2021
                             IN
              FIRST APPEAL (ST) NO.9777 OF 2021

Executive Engineer, Nandur Madhyameshwar
Project, Division Nashik.                   ... Applicant/Appellant
     Vs.
Rajendra Trambak Gowardhane & Ors.          ... Respondents
                               -----

Ms. Chaitrali Deshmukh for applicant/appellant. Mr. Yogesh Dabke, AGP for respondent No.13-State.

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CORAM: ABHAY AHUJA J.

DATE : 17TH AUGUST, 2021 P.C.:

1. Heard learned counsel for applicant/appellant.

2. This is an application for stay of the judgment and award

dated 13th June, 2018 passed by the Civil Judge, Senior Division,

Nashik in Land Reference No.342 of 2017.

3. Issue notice to respondents, returnable on 16/09/2021.

Learned AGP waives service of notice on behalf of Respondent

No.13.

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4. Applicant/appellant is permitted to serve by any

legitimate mode of private service and fle an affdavit of service

with tangible proof by the next date.

5. List the matter on 16/09/2021.

(ABHAY AHUJA, J.)

MUGDHA M PARANJAPE Digitally signed by MUGDHA M PARANJAPE Date: 2021.08.18 14:40:15 +0530

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