Raghunath Kashinath Mokal ... vs The State Of Maharashtra
2021 Latest Caselaw 11077 Bom

                                                                                             31.IA.968.2021.doc



                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                     CRIMINAL APPELLATE JURISDICTION

                                                   INTERIM APPLICATION NO.968 OF 2021

                                     Raghunath Kasinath Kokal (deceased)
                                     through his Legal Heirs.                                Applicant
                                                  versus
                                     The State of Maharashtra                                Respondent

                                     Mr.Shekhar Ingawale for applicant/appellant.
                                     Mr.R.M.Pethe, APP, for State.

                                                              CORAM :     PRAKASH D. NAIK, J.

                                                              DATE    :   13th August 2021
                                     PC :

                                     1.     The appellant has expired.    The death certificate has been

annexed to this application. Legal Representatives of the appellant, however, intends to pursue the appeal challenging the judgment of conviction under Prevention of Corruption Act. Hence, the applicants have prayed that they may be allowed to continue the appeal.

2. Considering the submissions of learned advocate for applicants and averments made in this application, relief prayed in this application can be granted. The applicants can be allowed pursue Appeal No.48 of 2002. Requisite amendment may be carried out adding names of applicants in the appeal memo of appeal. After the requisite amendment is carried out, the appeal be added to the final hearing board. Interim Application is disposed of. Digitally signed by MANISH MANISH SURESH SURESH THATTE Date: 2021.08.17 16:56:01 THATTE +0530

(PRAKASH D. NAIK, J.) MST