Chotu Mohan Naidu vs The Commissioner Of Police And Anr
2021 Latest Caselaw 11002 Bom

              Digitally signed by
LAXMIKANT     LAXMIKANT
GOPAL         GOPAL CHANDAN
              Date: 2021.08.12
CHANDAN       14:45:31 +0530                                          (911) cri.wp-1833.21.odt




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CRIMINAL APPELLATE JURISDICTION

                             CRIMINAL WRIT PETITION NO.1833 OF 2021

        Chotu Mohan Naidu                                      : Petitioner.
              Versus
        The Commissioner of Police,
        Nashik City and ors.                                   : Respondents.

Ms. Jayshree Tripathi for the Petitioner. Mr. J P Yagnik, APP for the Respondents/State.

                                    CORAM :      S. S. SHINDE,
                                                 N. J. JAMADAR, JJ

                                    DATE     :   12th August 2021

        P.C.



        1                Heard. Reserved for judgment/order.



        [N. J. JAMADAR, J]                                            [S. S. SHINDE , J]




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