Dagadu Paku Dhebe (Since Deceased ... vs The State Of Maharashtra
2021 Latest Caselaw 10989 Bom

                      rpa                          1/1                  33 apeal 761 1998.doc


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION


                                    CRIMINAL APPEAL NO.761 OF 1998



                      Dagadu Paku Dhebe
                      (Since deceased through LR's)
                      1. Smt.Bhagabai Dagadu Dhebe and Ors.          .. Appellants
                               Versus
                      State of Maharashtra                           .. Respondent

                                                ......
                      Mr.Nagesh Y. Chavan and Mr.Rahul B. Khot, Advocate for the
                      Appellant.

                      Mr.Y.Y. Dabake, APP for the Respondent - State.
                                                    ......

                                                       CORAM : PRAKASH D. NAIK, J.

DATED : AUGUST 12, 2021.

P.C. :

Heard both sides.

Digitally signed by 2 Judgment is reserved. RAJESHRI RAJESHRI PRAKASH PRAKASH AHER AHER Date:

2021.08.13 14:25:59 +0530

(PRAKASH D. NAIK, J.)