Ambey Mining Pvt Ltd vs Bla Industries Pvt Ltd
2021 Latest Caselaw 10893 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                          INTERIM APPLICATION (LODGING) NO.8194 OF 2021
                                                                    IN
                                       EXECUTION APPLICATION (LODGING) NO.8190 OF 2021

                           Ambey Mining Pvt. Ltd.                            .. Applicant-Org. Claimant
                                       Vs.
                           BLA Industries Pvt. Ltd.                          .. Respondent-Judg. Debtor


                           Mr. Shiraz Rustomjee, Sr. Advocate, with Ms. Shreya Parikh, Ms. Smriti Singh,
                           Ms. Tanvi Gaitonde and Ms. Jennifer Sanjana, i/by Zerick Dastur, for the
                           Applicant-Original Claimant.
                           Ms. Aafreen Noor, i/by Economic Laws Practice, for the Respondent-Judgment
                           Debtor.


                                                                             CORAM : A. K. MENON, J.

DATED : 11TH AUGUST, 2021.

P.C. :

1. Affidavit-in-reply to this IA and to the application seeking stay to be

filed on or before 21st August 2021.

2. Affidavit-in-rejoinder, if any, to be filed on or before 25 th August 2021.

3. List this IA, along with application for stay and Commercial Arbitration

Petition (Lodging) No.260 of 2021, on 1st September 2021.

(A. K. MENON, J.)

23-IAL-8194-2021.doc Digitally signed SNEHA by SNEHA ABHAY DIXIT ABHAY Dixit Date:

2021.08.12 DIXIT 15:04:25 +0530