Yogesh Prabhakar Chaudhari vs The State Of Maharashtra And ...
2021 Latest Caselaw 10886 Bom

                                                        945-CriWP-460-2021
                                      -1-

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

             945 CRIMINAL WRIT PETITION NO. 460 OF 2021


                  YOGESH PRABHAKAR CHAUDHARI
                                 VERSUS
             THE STATE OF MAHARASHTRA AND OTHERS
                                    .....
          Advocate for Petitioner : Mr. Shendurnikar Pushkar S.
              APP for Respondents : Mr. Sachin J. Salgare
                                     .....

                               CORAM : V. K. JADHAV AND
                                       SHRIKANT D. KULKARNI, JJ.

DATED : 11th AUGUST, 2021

PER COURT:-

1. In terms of the order passed in Criminal Application No.1540

of 2021, production of certain judgments of acquittal delivered by

the competent criminal courts is allowed.

2. Learned APP submits that he has received instructions about

three cases so far. Information pertaining to the remaining cases is

awaited.

3. Stand over to 20.08.2021.

(SHRIKANT D. KULKARNI, J.) (V. K. JADHAV, J.) vre