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Namdeo Miraji Sirsat President ... vs Shrikrushna Akaram Thorat
2021 Latest Caselaw 10792 Bom

Citation : 2021 Latest Caselaw 10792 Bom
Judgement Date : 10 August, 2021

Bombay High Court
Namdeo Miraji Sirsat President ... vs Shrikrushna Akaram Thorat on 10 August, 2021
Bench: A.S. Chandurkar, Govinda Ananda Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

               CONTEMPT APPEAL NO. 7 OF 2016
                              In
                 CONT. PETITION 322 OF 2015

 Namdeo Miraji Sirsat President Siddharth Samaj....PETITIONER
 Kalyan Mandal Akola
             V/S
 Shrikrushna Akaram Thorat                   ....RESPONDENT

ANJAN DE for Petitioner GAJENDRA RAMDAS SADAR for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 10th August, 2021 P.C. :

Heard Mr. Anjan De, Adv. for Appellant, Mr. G..A. Sadar, Adv. for R-sole. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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