Rani Rangnath Kate vs Shri Tuljabhavani Shikshan ...
2021 Latest Caselaw 10790 Bom

Citation : 2021 Latest Caselaw 10790 Bom
Judgement Date : 10 August, 2021

Bombay High Court

Rani Rangnath Kate vs Shri Tuljabhavani Shikshan ... on 10 August, 2021

Bench: M. G. Sewlikar

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  BENCH AT AURANGABAD

                906 WRIT PETITION NO.8788 OF 2018

               RANI RANGNATH KATE
                     VERSUS
SHRI TULJABHAVANI SHIKSHAN PRASARAK MANDAL JALNA
        THROUGH ITS PRESIDENT AND OTHERS


Shri. B. R. Kedar, Advocate for the petitioner
Shri. V. D. Gunale, Advocate for respondent Nos. 1 and 2


                                      CORAM : M. G. SEWLIKAR, J.

DATED : 10th August, 2021

PER COURT :-

. After hearing both the learned counsel

extensively, they seek time for filing judgments. Stand over

to 17th August, 2021.



                                                [M. G. SEWLIKAR, J.]


ssp




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