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Satish Shankarlal Mina And Anr vs The State Of Maharashtra
2021 Latest Caselaw 10787 Bom

Citation : 2021 Latest Caselaw 10787 Bom
Judgement Date : 10 August, 2021

Bombay High Court
Satish Shankarlal Mina And Anr vs The State Of Maharashtra on 10 August, 2021
Bench: S.S. Shinde, N. J. Jamadar
            Digitally signed
LAXMIKANT   by LAXMIKANT
            GOPAL
GOPAL       CHANDAN
CHANDAN     Date: 2021.08.10                                         (914) cri.wp-2742.21.odt
            18:05:31 +0530




                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                               CRIMINAL WRIT PETITION NO.2742 OF 2021

            Satish Shankarlal Mina and ors.                         : Petitioners.
                  Versus
            The State of Maharashtra and anr.                       : Respondents.

Mr. Prabhakar Tripathi and Mr. R C Mishra i/by Tripathi & Associates for the Petitioners.

Smt. A S Pai, PP, for the Respondent/State. Mr. Madhurudan Pareek for Respondent No.3. Respondent No.3 present.

                                      CORAM :    S. S. SHINDE,
                                                 N. J. JAMADAR, JJ

                                      DATE   :   10th August 2021

            P.C.



            1             Heard. List the matter for pronouncement of judgment/order on

Friday i.e. 13th August 2021.



            [N. J. JAMADAR, J]                                      [S. S. SHINDE , J]




            lgc                                                                          1 of 1
 

 
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