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Rajeshri Realtors vs Sweet Angel Home Builders And 5 Ors
2021 Latest Caselaw 10785 Bom

Citation : 2021 Latest Caselaw 10785 Bom
Judgement Date : 10 August, 2021

Bombay High Court
Rajeshri Realtors vs Sweet Angel Home Builders And 5 Ors on 10 August, 2021
Bench: A. K. Menon
                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                          INTERIM APPLICATION (L) NO.2809 OF 2021
                                                            IN
                                           EXECUTION APPLICATION NO.56 OF 2021


                    M/s. Rajeshri Realtors                             .. Applicant/Judgment Creditor
                                    Vs.
                    M/s. Sweet Angel Home Builders & Ors.              .. Judgment Debtors/
                                                                          Org.Respondents


                     None present.


                                                                       CORAM : A. K. MENON, J.

DATED : 10TH AUGUST, 2021

P.C. :

None for the applicant. S.O. per CIS.

(A. K. MENON, J.)

Digitally signed by SANDHYA SANDHYA BHAGU WADHWA

BHAGU

6.IAL-2809-21.doc WADHWA Date:

2021.08.11 10:57:40 +0530

wadhwa

 
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