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Karmayogi Shankarraoji Patil ... vs Garden Court Distilleries ...
2021 Latest Caselaw 10780 Bom

Citation : 2021 Latest Caselaw 10780 Bom
Judgement Date : 10 August, 2021

Bombay High Court
Karmayogi Shankarraoji Patil ... vs Garden Court Distilleries ... on 10 August, 2021
Bench: D. S. Naidu
                                    1/2                         6-i-l-13681.21.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

                INTERIM APPLICATION NO. 13681 OF 2021
                                 IN
              COMMERCIAL SUMMARY SUIT NO.54 OF 2021
                                WITH
               SUMMONS FOR JUDGMENT NO.29 OF 2021
                                WITH
                 INTERIM APPLICATION NO. 1561 OF 2021
                                 IN
              COMMERCIAL SUMMARY SUIT NO.54 OF 2021


 Karmayogi Shankarraoji Patil
 S.S.K. Ltd. & 4 ors.                                  ...      Applicants

 In the matter between
 Garden Court Distilleries Pvt. Ltd.
 & ors.                                                ...        Plaintiffs
       v/s.

 Karmayogi Shankarraoji Patil
 S.S.K. Ltd. & 4 ors.                                  ...        Defendants


 Mr. Ranjeev Carvalho, Mr. Rahul Sarda and Pankaj Uttaradhi i/b Ms.
 Sabeena Mahadik for the plaintiff.
 Mr. Sanjeev P. Kadam i/b. Ramda S. Hake Patil for the applicant in IA/
 original defendants.

                           CORAM : DAMA SESHADRI NAIDU, J.

10th August 2021

2/2 6-i-l-13681.21.doc

P.C.

The IA(l) No.13681/2021 stands disposed of. In fact it was disposed of on 28th June 2021.

Summons for Judgment No. 29/2021 is filed. The pleadings are complete; so is IA 1561/2021, filed for attachment before judgment. The learned counsel for defendants seeks two weeks time to argue the matter. Post the matter on 31st August 2021.

(DAMA SESHADRI NAIDU, J)

Lata Panjwani, P.S.

 
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