Sudhir Sharadchandra Muley vs The Management, Shri Gajanan Jr ...
2021 Latest Caselaw 10666 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 65 OF 2009
                           In
               WRIT PETITION 60 OF 1996

 Sudhir Sharadchandra Muley                   ....PETITIONER
              V/S
 The Management, Shri Gajanan Jr College Akoli
                                           ....RESPONDENT

Jahagir, The Sec

RL KHAPRE, AMOL DESHPANDE, RB AGRAWAL for Petitioner AJ THAKKAR/R-1 and 2, AGP/R-3 and 4 for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 9th August, 2021 P.C. :

Heard Mr. R.L. Khapre, Senior Advocate with Mr. Abhishek Shukla, Adv. for Appellant. S.O. to 17/08/2021 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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