Neeraj Shyam Sahay vs The State Of Maharashtra And Ors
2021 Latest Caselaw 10537 Bom

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            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

             ANTICIPATORY BAIL APPLICATION NO. 26 OF 2021

Pinkesh Mehta & Ors.                                 ...Applicants

         Versus

The State of Maharashtra                             ...Respondent
                            ALONG WITH
            ANTICIPATORY BAIL APPLICATION NO. 372 OF 2021

Zoheb Nazir Ahmed Shaikh                             ...Applicant

         Versus

The State of Maharashtra & Anr.       ...Respondents
                          ALONG WITH
       ANTICIPATORY BAIL APPLICATION NO. 397 OF 2021

Neeraj Shyam Sahay                                   ...Applicant

         Versus

The State of Maharashtra & Ors.       ...Respondents
                          ALONG WITH
       ANTICIPATORY BAIL APPLICATION NO. 399 OF 2021

Sonal Neeraj Sahay                                   ...Applicant

         Versus

The State of Maharashtra & Ors.       ...Respondents
                          ALONG WITH
       ANTICIPATORY BAIL APPLICATION NO. 627 OF 2018

Javed Anand & Anr.                                   ...Applicants

         Versus

The State of Maharashtra & Anr.                      ...Respondents

                                        ALONG WITH


Bhagyawant Punde




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     ANTICIPATORY BAIL APPLICATION STAMP NO. 1628 OF 2020

Mohammad Hamid Shaukat Ali                                     ...Applicant

         Versus

The State of Maharashtra & Anr.      ...Respondents
                          ALONG WITH
      ANTICIPATORY BAIL APPLICATION NO. 1839 OF 2021

Kawl Chamanlal Sharma                                          ...Applicant

         Versus

The State of Maharashtra & Anr.                                ...Respondents
                                  ...
Mr. Anant Vadgaonkar for applicant in ABA/372/2021.
Mr. Satish Maneshinde i/by. Ms. Anandini Fernandes for Applicant
in ABA 397/2021 and ABA 399/2021.
Mr. Mihir Joshi for Applicant in ABA 627/2021.
Mr. Janaki Ravi i/by. Mr. Subhash Hulyalkar for Applicant in
ABAST 1628/2020.
Mr. J.P. Yagnik, APP for State.
                                  ...
                          CORAM : S. S. SHINDE &
                                      N. J. JAMADAR, JJ.

                                        DATE :         6th AUGUST, 2021.

P.C.:

1. The matters which involve similar issue like aforesaid

applications be placed for hearing along with the aforesaid

applications on 3rd September, 2021 at 2.30 p.m, before the

specially constituted bench as per administrative order dated

27.07.2021.

Bhagyawant Punde





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2. The parties are allowed to complete the pleadings,

including filing of compilation of judgments, on or before 30 th

August, 2021.

( N. J. JAMADAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde