Lahu Atmaram Mande And Another vs The State Of Maharashtra And ...
2021 Latest Caselaw 10470 Bom

                                                  1                                951 wp.8460.21.odt


                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                              BENCH AT AURANGABAD.
                               951 WRIT PETITION NO.8460 OF 2021

                            LAHU ATMARAM MANDE AND ANOTHER
                                         VERSUS
                          THE STATE OF MAHARASHTRA AND OTHERS
                                             ...
      Advocate for Petitioners : Mr. Sunil M. Vibhute.
      AGP for Respondent/State: Mr. P. K. Lakhotiya.
                                          ...


                                           CORAM : S. V. GANGAPURWALA &
                                                   R. N. LADDHA, JJ.

                                           DATE       :   05th August, 2021.

      P.C.:

      .         The caste claim of the petitioners is invalidated.


      2         Issue notice to Respondents, returnable on 30 th September,

      2021.


      3         The learned AGP accepts notice for Respondent Nos.1 and 2.


      4         Till then, penal action may not be taken against the petitioners

pursuant to the impugned judgment.

[ R. N. LADDHA, J. ] [ S. V. GANGAPURWALA, J. ] nga