Ask Energy Solutions Pvt Ltd vs Pravara Renewable Energy Ltd
2021 Latest Caselaw 10466 Bom

Citation : 2021 Latest Caselaw 10466 Bom
Judgement Date : 5 August, 2021

Bombay High Court

Ask Energy Solutions Pvt Ltd vs Pravara Renewable Energy Ltd on 5 August, 2021

Bench: A. K. Menon

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                                        [ COMMERCIAL DIVISION ]

                                         INTERIM APPLICATION (LODGING) NO.15345 OF 2021
                                                                   IN
                             COMMERCIAL EXECUTION APPLICATION (LODGING) NO.2491 OF 2019

                           Ask Energy Solutions Pvt. Ltd.                 .. Applicant-Judg. Creditor
                                          Vs.
                           Pravara Renewable Energy Ltd.                  .. Respondent-Judg. Debtor


                           None present.


                                                                          CORAM : A. K. MENON, J.

DATED : 5TH AUGUST, 2021.

P.C. :

1. None present for the applicant-judgment creditor.

2. List the IA on 12th August 2021.

(A. K. MENON, J.)

Digitally signed SNEHA by SNEHA ABHAY DIXIT 6-IAL-15345-2021.doc ABHAY Date:

DIXIT 2021.08.05 13:30:30 +0530 Dixit

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