Ravindra Sudam Adhikari vs The State Of Maharashtra And Ors
2021 Latest Caselaw 10465 Bom

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            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO. 2559 OF 2021

Ravindra Sudam Adhikari                                        ...Petitioner

         Versus

The State of Maharashtra & Ors.                                ...Respondents
                                                 ...
Mrs. Vrishali Raje for Petitioner.
Mrs. S.D. Shinde, APP for State.
                                                 ...

                                        CORAM : S. S. SHINDE &
                                                N. J. JAMADAR, JJ.

DATE : 5th AUGUST, 2021.

P.C.:

1. Heard. Reserved for judgment. For pronouncement of

judgment, list on 12th August, 2021.

( N. J. JAMADAR, J.) (S. S. SHINDE, J.)

Bhagyawant Punde