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Nagnath Rangnath Chaware vs The State Of Maharashtra
2021 Latest Caselaw 10358 Bom

Citation : 2021 Latest Caselaw 10358 Bom
Judgement Date : 4 August, 2021

Bombay High Court
Nagnath Rangnath Chaware vs The State Of Maharashtra on 4 August, 2021
Bench: Prakash Deu Naik
                        rpa                           1/1                  13 apeal 453 1998.doc


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CRIMINAL APPELLATE JURISDICTION


                                       CRIMINAL APPEAL NO.453 OF 1998


                        Nagnath Rangnath Chaware
                        (Since deceased through his Lrs)
                        1)       Smt.Pramila Nagnath Chaware and Ors. .. Appellants
                                 Versus
                        State of Maharashtra                            .. Respondent

                                                   ......
                        Mr.Ujwal R. Agandsurve i/b. Mr.B.R. Patil, Advocate for the
                        Appellants.

                        Mr.Y.Y. Dabake, APP for the Respondent - State.
                                                      ......

                                                      CORAM : PRAKASH D. NAIK, J.

DATED : AUGUST 4, 2021.

P.C. :

Heard arguments of both the sides.

2 Reserved for Judgment.

(PRAKASH D. NAIK, J.)

Digitally signed by RAJESHRI RAJESHRI PRAKASH PRAKASH AHER AHER Date:

2021.08.04 17:40:38 +0530

 
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