Yogesh Bhagwan Salunkhe ... vs The State Of Maharashtra
2021 Latest Caselaw 10357 Bom

                                                                             Apeal.497.17.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                       CRIMINAL APPEAL NO.497 OF 2017
                                   WITH
                 CRIMINAL APPLN/1385/2021 IN APEAL/497/2021

                       YOGESH BHAGWAN SAUNKHE (SALUNKE)
                                     VERSUS
                       THE STATE OF MAHARASHTRA AND ANR

                                         ...
                     Advocate for Appellant : Mr. N.L. Chaudhari
                      APP for Respondent/State: Mr. R.B. Bagul
                   Advocate for Respondent No.2 : Mr. D.G. Nagode
                                         ...

                                    CORAM   :   MANGESH S. PATIL, J.

                                    DATE    :   04.08.2021

PER COURT :

                 Not on board taken on board.

2. It was pointed out that erroneously name of the victim has been

mentioned in the title clause of the Judgment dated 20.07.2021. It may be

deleted and replace by XYZ and a fresh order be uploaded.

(MANGESH S. PATIL, J.)

habeeb