Aamir Gous Pathan vs The State Of Maharashtra And Anr
2021 Latest Caselaw 10352 Bom

Citation : 2021 Latest Caselaw 10352 Bom
Judgement Date : 4 August, 2021

Bombay High Court

Aamir Gous Pathan vs The State Of Maharashtra And Anr on 4 August, 2021

Bench: S.S. Shinde, N. J. Jamadar

                                                                  32-wp-1892-2021.doc




           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION

                        WRIT PETITION NO.1892 OF 2021

Aamir Gous Pathan                                        ...Petitioner
           vs.
The State of Maharashtra and Anr.                        ...Respondents

Ms. Shweta Wankhede, for the Petitioner
Mr. J.P. Yagnik, APP for the Respondent-State.

                          CORAM :     S. S. SHINDE &
                                      N. J. JAMADAR, JJ.

                         DATE :       AUGUST 04, 2021

P.C.:

.        Heard the learned counsel for the parties.

2. Reserved for judgment.

3. List for pronouncement of the judgment on 6th August, 2021.



             (N. J. JAMADAR, J.)                 (S. S. SHINDE, J.)




Vishal Parekar                                                                  1/1

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