Kalpataru Ltd vs Middle Class Friends Corporative ...
2021 Latest Caselaw 10347 Bom

                                                                         P1-CARBPL-11890-2021.DOC




                         Atul



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                          IN ITS COMMERCIAL DIVISION
                          COMM ARBITRATION PETITION (L) NO. 11890 OF 2021


                         Kalpataru Ltd                                              ...Petitioner
                               Versus
                         Middle Class Friends Corporative Housing Ltd             ...Respondent

Mr Sharan Jagtiani, Senior Advocate, with Gulnar Mistry, Saket Mone, & DK Sinha, i/b Vidhii Partners, for the Petitioner. Dr Birendra Saraf, Senior Advocate,with Ameet Naik, i/b Naik Naik & Co., for the Respondent.

CORAM: G.S. PATEL, J (Through Video Conferencing) DATED: 4th August 2021 PC:-

1. Not on board. Mentioned. Taken on board.

2. The matter was to be listed today for pronouoncement of Digitally

ATUL signed by ATUL GANESH judgment. I believe I will need to hear the parties on one aspect of KULKARNI GANESH KULKARNI Date:

2021.08.05 the matter. I will indicate to both sides the precise page / paragraph 10:30:43 +0530 numbers that need to be addressed. I will hear both sides briefly on 11th August 2021 at 2.30 pm.

3. The previous ad-interim order will continue until then.

4th August 2021 P1-CARBPL-11890-2021.DOC

4. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J)

4th August 2021