Sharad Nagnath Bubne And Ors vs The State Of Maharashtra, Through ...
2021 Latest Caselaw 10305 Bom

                                                           14-wp-4597-2018.doc

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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                             WRIT PETITION NO. 4597 OF 2018


       Sharad Nagnath Bubne & Ors.                                ...Petitioners

               Versus

       State of Maharashtra                                    ...Respondents
       Thru the Principal Secretary, Medical
       Education and Drugs Department & Ors.

                                         ----------
       Mr. Prabhakar M. Jadhav for the Petitioners.
       Mr. N.K. Rajpurohit AGP for Respondent Nos.1 to 3.
       Mr. Neel G. Helekar for Respondent No.4.
                                         ----------

                                         CORAM :       R.D. DHANUKA &
                                                       R.I. CHAGLA, JJ.

                                          DATE        : 4 AUGUST, 2021

       ORDER :

1. Pursuant to the order dated 18th March, 2021, we

permit the Respondent - State to fle additional Affdavit in

compliance of directions issued in paragraph 5 of the said order

within two weeks from today. A copy thereof would be served

upon the Petitioners in advance. Affdavit in Rejoinder to be

fled within one week thereafter with copy to be served on the

14-wp-4597-2018.doc

other side.

2. Parties are directed to submit a compilation of the

applicable rules regarding payment of pension to the employees

having accepted voluntary retirement and providing payment

of pension, if any, to such employees.

3. Parties are directed to fle compilation of documents

as also photocopies of judgments which they propose to rely

upon in support of their rival contentions on or before next

date with copy to be served on the other side.

4. Stand over to 8th September, 2021.

 [R.I. CHAGLA J.]                              [R.D. DHANUKA, J.]