Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Duncan Engineering Ltd. Through ... vs Mahesh M. Kulkarni
2021 Latest Caselaw 10158 Bom

Citation : 2021 Latest Caselaw 10158 Bom
Judgement Date : 3 August, 2021

Bombay High Court
Duncan Engineering Ltd. Through ... vs Mahesh M. Kulkarni on 3 August, 2021
Bench: Anuja Prabhudessai
Megha                     WPST_93088_2020 & GROUP MATTERS spk minute.doc



        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

           WRIT PETITION (ST.) NO. 93088 OF 2020

Duncan Engineering Ltd.
(erstwhile Schrader Duncan Ltd.)
Through its Manager
F-33 M.I.D.C Ranjangaon, Karegaon,
Taluka Shirur, Dist. Pune - 412 209.
                                                    ... Petitioner
                   v/s.
Ajay C. Shelke
C/o. Adv. R.B. Sharmale,
President, Lokkalyan Majdoor Union,
54, Budhwar Peth, Kakakuwa Mansion,
Laxmi Road, Ganpati Chowk,
Pune 411 002.                           .... Respondent

WITH WRIT PETITION (ST.) NO. 93042 OF 2020

Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Altaf Y. Sayyad C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent WITH WRIT PETITION (ST.) NO. 93100 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209.

Megha WPST_93088_2020 & GROUP MATTERS spk minute.doc

... Petitioner v/s.

Shri. Ankush H. Tonde C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93073 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri Arun J. Kumbhar C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93037 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Balu V. Kalamkar C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH

Megha WPST_93088_2020 & GROUP MATTERS spk minute.doc

WRIT PETITION (ST.) NO. 93056 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Dnyaneshwar P. Weljali C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93093 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Ganesh R. Dighe C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93041 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Hariom D. Saroj C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union,

Megha WPST_93088_2020 & GROUP MATTERS spk minute.doc

54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93101 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Mahesh M. Kulkarni C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93039 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Manohar Waman Narkhede C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93077 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon,

Megha WPST_93088_2020 & GROUP MATTERS spk minute.doc

Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Nitin S. Pawase C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93097 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Pandurang D. Yele C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93052 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Popat K. Pawar C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH

Megha WPST_93088_2020 & GROUP MATTERS spk minute.doc

WRIT PETITION (ST.) NO. 93047 OF 2020

Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Rupesh J. Pawar C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93036 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Sunil D. Nikam C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93091 OF 2020

Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Vikas P. Joshi

Megha WPST_93088_2020 & GROUP MATTERS spk minute.doc

C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, Pune - 411 002. .... Respondent

WITH WRIT PETITION (ST.) NO. 93045 OF 2020 Duncan Engineering Ltd. (erstwhile Schrader Duncan Ltd.) Through its Manager F-33 M.I.D.C Ranjangaon, Karegaon, Taluka Shirur, Dist. Pune - 412 209. ... Petitioner v/s.

Shri. Vishal R. Jadhav C/o. Adv. R.B. Sharmale, President, Lokkalyan Majdoor Union, 54, Budhwar Peth, Kakakuwa Mansion, Laxmi Road, Ganpati Chowk, .... Respondent Pune - 411 002.

...

Ms. Nutan Patankar with P.M. Jadhav i/b. Ms Tanaya Patankar for the Petitioners in all WPs.

CORAM: SMT. ANUJA PRABHUDESSAI, J.

ORDER DATED: 03rd AUGUST, 2021

P.C.: -

. The Petitions are placed on board for speaking to

minutes of the judgment dated 21/06/2021.

2. In Paragraph No.49 of the said judgment reference

is made to paragraph 12 of the decision in Management of

Megha WPST_93088_2020 & GROUP MATTERS spk minute.doc

Karur Vysya Bank Ltd. Vs. S. Balkrishnan 2016 (12) SCC 221.

However, due to inadvertence and typographical error, instead

of quoting paragraph 12 from the decision in Karur Vysya

Bank (supra), paragraph 12 of the decision in Rajasthan State

Road Transport Corporation and Anr. Vs. Satyaprakash

(2013) 9 SCC 232, has been quoted/typed.

3. Said error be corrected. In paragraph 49 of the

judgment dated 21/06/2021, paragraph 12 of the decision in

Rajasthan State Road Transport Corporation and Anr. Vs.

Satyaprakash (2013) 9 SCC 232 be deleted and paragraph 12

of the decision in Management of Karur Vysya Bank Ltd. Vs.

S. Balkrishnan 2016 (12) SCC 221 be typed.

4. Necessary corrections be carried out in the

judgment dated 21/06/2021. MEGHA S PARAB Digitally signed by MEGHA S PARAB

(SMT. ANUJA PRABHUDESSAI, J.). Date: 2021.08.06 16:45:17 +0530

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter