Rajan @ Balu Shankar Nair vs The State Of Maharashtra
2021 Latest Caselaw 6873 Bom

Citation : 2021 Latest Caselaw 6873 Bom
Judgement Date : 29 April, 2021

Bombay High Court

Rajan @ Balu Shankar Nair vs The State Of Maharashtra on 29 April, 2021

Bench: S.S. Shinde, Manish Pitale

                                                                (34) cri.wp-979.21.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION

                    CRIMINAL WRIT PETITION NO.979 OF 2021

Rajan @ Balu Shankar Nair                                   : Petitioner.
      Versus
The State of Maharashtra                                    : Respondent.

Ms. Gauri S Velankar, appointed advocate for the Petitioner. Mr. Deepak Thakre, PP a/w Dr. F R Shaikh, APP for the Respondent/State.

                                CORAM :    S. S. SHINDE,
                                           MANISH PITALE, JJ
                                DATE   :   29th APRIL 2021
P.C.

1             Heard. Reserved for judgment, to be pronounced on 04/05/2021.




[MANISH PITALE, J]                                          [S. S. SHINDE , J]




lgc                                                                                   1 of 1

Download the LatestLaws.com Mobile App