Citation : 2021 Latest Caselaw 6866 Bom
Judgement Date : 29 April, 2021
1 290421wp3890.19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
WRIT PETITION NO. 3890 OF 2019
ARVIND S/o DATTATRAYA PIMPLAY
VERSUS
GOPAL S/o TULSIDAS RATHI AND OTHERS
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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CORAM : V. M. DESHPANDE, J.
DATE : APRIL 29, 2021.
1. This case was heard at admission stage and was closed for orders. While preparing the judgment, this Court found that clarification on certain aspects pertaining to the facts of this case are necessary from the parties to this writ petition. Hence, I am fixing this writ petition again for admission on 10.06.2021.
2. Needless to mention, the ad-interim order granted by this Court (Coram : Z.A.Haq, J.) on 10.06.2019 shall remain in operation until further orders.
JUDGE Diwale
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