Square Construction Co vs Vardhaman Enterprises And 3 Ors
2021 Latest Caselaw 6724 Bom

sg                                                                    4. sj36-19.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                             ORDINARY ORIGINAL CIVIL JURISDICTION

                      SUMMONS FOR JUDGMENT NO.36 OF 2019
                                    IN
                   COMMERCIAL SUMMARY SUIT NO.883 OF 2019

Square Construction Co.                              ...Applicant/Plaintiff
           vs.
Vardhaman Enterprises And 3 Ors.                ...Defendants
                                     .....
Mr. Feroze Patel, a/w. Ms. Rucha Jog Raheja and Ms. Ruchita Upadhyay,
i/b. RVJ Associates, for the Defendants.
                                     ....
                                 CORAM : S.C. GUPTE, J.

DATED : 26 APRIL 2021 P.C. :

. At the request of learned Counsel for the Defendants, time granted to the Defendants to file their written statement vide order dated 31 March 2021, is extended by a period of eight weeks.

( S.C. GUPTE, J. )

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