Asha Wd/O Dnyaneshwarrao Chafle vs Shri. Rahul Kardile, Chief ...
2021 Latest Caselaw 6717 Bom

                                           1                                    CP112-21.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

 CONTEMPT PETITION NO. 112/2021 IN WRIT PETITION NO. 282/2019 (D)
  (ASHA DNYANESHWARRAO CHAFLE VERSUS RAHUL KARDILE, CEO Z.P.
                   CHANDRAPUR & ANOTHER)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                  Court's or Judge's order
and Registrar's orders.
        Shri S.K. Bhoyar, counsel for the petitioner.
        Shri A.P. Thakare, counsel for the respondents.

         CORAM : A. S. CHANDURKAR AND SMT. PUSHPA V. GANEDIWALA, JJ.

DATED : 26TH APRIL, 2021.

The learned counsel for the respondents submits that the judgment in Writ Petition No.282 of 2019 has been challenged before the Hon'ble Supreme Court.

In view thereof, stand over after vacation.

(SMT. PUSHPA V. GANEDIWALA, J.) (A. S. CHANDURKAR, J.)

APTE