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Vinay Jaidev Wasankar (In Jail) vs State Of Mah., Thr. Economic ...
2021 Latest Caselaw 6710 Bom

Citation : 2021 Latest Caselaw 6710 Bom
Judgement Date : 26 April, 2021

Bombay High Court
Vinay Jaidev Wasankar (In Jail) vs State Of Mah., Thr. Economic ... on 26 April, 2021
Bench: V. G. Joshi
                                                    1                                     7 ba 939.2019



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH : NAGPUR

                   CRIMINAL APPLICATION (BA) NO. 939 OF 2019
                                         Vinay s/o Jaidev Wasankar
                                                  ..Versus..
                                            State of Maharashtra
----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
--------------------------------------------------------------------------------------
                                Shri D.V. Chauhan, Advocate for the Applicant.
                                Mrs. S.S. Jachak, A.P.P. for the Non-applicant/State.
                                Shri S.S. Shingane, Advocate (assist to the prosecution).

                                             CORAM : VINAY JOSHI, J.

DATE : 26/04/2021

Hearing was conducted through Video

Conferencing.

2. Heard submissions of both sides at length and

also learned Counsel Shri S.S. Shingane for

intervenor. Learned A.P.P. seeks short time for

submission of detail chart about the progress of trial

and also sought to rely on certain reported judgments.

3. Concededly, the oral arguments are over.

Only to facilitate the production of documents i.e.

chart and citations, the matter is stand over to

30.04.2021 at serial no.1.

JUDGE Trupti

 
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