Mrs. Darshana W/O Alok Borkar vs Alok S/O Namdeo Borkar
2021 Latest Caselaw 6680 Bom

3-CA-314-21                                                                                                                  1/1



                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 NAGPUR BENCH, NAGPUR.

                                CIVIL APPLICATION (CAO) NO.314 OF 2021
                                                    IN
                                  FAMILY COURT APPEAL NO.01 OF 2019

                Darshana w/o Alok Borkar, Laghuvetan Colony, Kamptee Road, Nagpur
                                                              -vs-
                 Alok s/o Namdeo Borkar, Laghuvetan Colony, Kamptee Road, Nagpur
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                   Court's or Judge's Orders.
or directions and Registrar's orders.


                                  Shri R. D. Bhuibhar, Advocate for appilcant.

                                  CORAM : A. S. CHANDURKAR AND PUSHPA V. GANEDIWALA, JJ.

DATE : April 23, 2021

Perused contents of the civil application. In the cause title of the judgment in First Appeal No.1/2019 the name of the appellant be shown as "Darshana W/o Alok Borkar" instead of "Darshana W/o Ashok Borkar". Correction be carried out in the original judgment and the same be uploaded on the official website.

Civil Application is disposed of.

                                                  JUDGE                                               JUDGE




Asmita