Maharashtra State Road Transport ... vs Smt. Sitadevi Wd/O Jitaram @ ...
2021 Latest Caselaw 6676 Bom

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH : NAGPUR
                     CIVIL APPLICATION NO.4110 OF 2019
                                     IN
                     FIRST APPEAL ST NO.22074 OF 2019
             Maharashtra State Road Transport Corporation, Amravati Division
                                          VS.
              Smt. Sitadevi Wd/o Jitaram @ Jitendra Panchariya and others
Office     Notes,   Office                        Court's or Judge's orders
Memoranda of Coram,
Appearances,       court's
orders or directions and
Registrar's orders
                             Shri Yohan Chogule, Advocate for the appellant.
                             Shri P. R. Agrawal, Advocate for respondent Nos.1 to 5.




                                          CORAM : S.M. MODAK, J.

DATE : 23.04.2021.

Already, this Court has stayed the execution of the award until further orders as per the order dated 15th November, 2019. The present respondent Nos. 1 to 5 want this Court to direct the appellant to deposit the decretal amount. Certain judgments are relied upon alongwith the reply.

2. Appellant be served their copies through e-mail.

3. Matter be kept on 30th April, 2021.

JUDGE

Manisha