Ushakiran Wd/O Arun Thute vs Diwakar S/O Dhondbaji Patne
2021 Latest Caselaw 6675 Bom

appa262.20.odt                                                                                 1/1



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR.

                    CRIMINAL APPLICATION (APPA) No.262 OF 2020


       (Smt. Ushakiran wd/o. Arun Thute Vs. Shri Diwakar s/o. Dhondbaji Patne )
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions            Court's or Judge's orders.
and Registrar's Orders.



                       CORAM : VINAY JOSHI, J.

DATE : APRIL 23rd, 2021.

It is brought to the notice that the matter was reserved for Judgment on 22.12.2020 and the matter was pronounced on 6.1.2021. It appears that inadvertently both the dates are not correctly recorded.

In view of that corrections be made accordingly.

JUDGE

Wadode