The State Of Maharashtra Through ... vs Sarchitnis Marathwada Lalbawta ...
2021 Latest Caselaw 6649 Bom

                                                          WP-1879 and 1939-2019.odt


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                      WRIT PETITION NO.1879 OF 2019
                                   AND
                      WRIT PETITION NO.1936 OF 2019

The State of Maharashtra,
Through the Superintendent Engineer,
PWD, Osmanabad, Dist. Osmanabad
and ors.                                             ..Petitioners

      Vs.

Sarchitnis,
Marathwada Lalbawta Kamgar Union,
TradeUnion Centre, Vidyanagar,
Jalkot Road, Ugdir,
Dist.Latur                                           ..Respondents

                                ----
Ms.P.V.Diggikar, AGP for petitioners
Mr.A.V.Indrale-Patil, Advocate for respondent
                                ----

                                  CORAM : R.G. AVACHAT, J.

DATE : APRIL 23, 2021

ORDER :-

This motion has been moved for speaking to the

minutes of the order dated 10.02.2021 passed in Writ Petition

Nos.1879 and 1936 of 2019.

                                         2                     WP-1879 and 1939-2019



2.                Heard.

3. Both these Writ Petitions moved by the State of

Maharashtra have been dismissed confirming the judgment and

orders passed by the Industrial Court in Complaint/ULP

Nos.147 of 2013 and 143 of 2013. Thus, the respondents

became entitled to receive the amount deposited by the

petitioner - State of Maharashtra in this Court towards

compliance of the impugned orders. Inadvertently, said order

had remained to be passed while the Writ Petitions came to be

disposed of vide order dated 10.02.2021.

4. The motion for speaking to the minutes is, therefore,

allowed. Following paragraph be added in the order dated

10.02.2021.

"12. The amount deposited by the petitioners in this Court be paid to the concerned employees as per the chart produced on record by the petitioners along with the communications dated 11.04.2019 and 04.01.2020."

[R.G. AVACHAT, J.] KBP