Inden @ Mohiddin Sayyed Ali Shaikh vs The State Of Maharashtra And Anr
2021 Latest Caselaw 6639 Bom

Citation : 2021 Latest Caselaw 6639 Bom
Judgement Date : 22 April, 2021

Bombay High Court

Inden @ Mohiddin Sayyed Ali Shaikh vs The State Of Maharashtra And Anr on 22 April, 2021

Bench: S.S. Shinde, Manish Pitale

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            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO. 750 OF 2021

Inden @ Mohiddin Sayyed Ali Shaikh                             ...Petitioner

         Versus

The State of Maharashtra & Anr.                                ...Respondents
                                                 ...
Mr. Aniket Vagal for Petitioner.
Mrs. S.D. Shinde, APP for State.
                                                 ...

                                        CORAM : S. S. SHINDE &
                                                MANISH PITALE, JJ.

DATE : 22nd APRIL, 2021.

P.C.:

Heard. Reserved for judgment.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde

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