Rithika Enterprises And Another vs Garment Packers And 2 Othres
2021 Latest Caselaw 6482 Bom

                                                                      18. comss225-20.doc

sg
                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                        COMMERCIAL SUMMARY SUIT NO.225 OF 2020
                                     WITH
                     SUMMONS FOR JUDGMENT (L) NO.7332 OF 2021
                                      IN
                      COMMERCIAL SUMMARY SUIT NO.225 OF 2020

     Rithika Enterprises & Anr.               ...Plaintiffs
                 vs.
     Garment Packers & Ors.                    ...Defendants
                                             .....

     Mr. Vivek Kantawala, a/w. Mr. Amey Patil, Mr. Shanay Bafna, Mr. Jash Vyas
     and Mr. Vivek M. Sharma, i/b. M/s. Vivek Kantawala & Co., for the
     Applicants/Original Plaintiffs.

     Mr. Girish B. Kedia, for Defendant Nos. 1 and 3.

     Mr. Vipul J. Shah, for Defendant No.2.

                                             ....
                                          CORAM : S.C. GUPTE, J.

DATED : 19 APRIL 2021 P.C. :

. The summons for judgment together with the commercial summary suit to appear on 8 June 2021 for hearing of the summons for judgment. In the meantime, the Plaintiffs are permitted to file rejoinders to the affidavits-in-reply filed by the Defendants.

( S.C. GUPTE, J. )

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